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Bombay High Court Extends All Interim Orders Till June 30 or Further Orders - (07 May 2021)

CIVIL

Bombay High Court has unconditionally extended all interim orders till June 30, 2021, or until further orders, unless specifically dealt with by a judicial order to the contrary due to the pandemic's second wave.

Tags : BOMBAY HIGH COURT   EXTENSION OF INTERIM ORDERS  

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