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Bombay High Court Denies Interim Relief to Anil Deshmukh on His Plea Against CBI FIR - (07 May 2021)

CRIMINAL

Bombay High Court has granted liberty to the State of Maharashtra and former State Home Minister Anil Deshmukh to approach the vacation bench in case they want to seek urgent interim reliefs in the FIR lodged by the Central Bureau of Investigation pertaining to former Mumbai Police Commissioner Param Bir Singh's corruption allegations.

Tags : BOMBAY HIGH COURT   ANIL DESHMUKH  

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