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Bombay HC Allows Mumbai Police to Record Senior IPS Officer Rashmi Shukla’s Statement - (07 May 2021)

CRIMINAL

Bombay High Court has allowed a team of Mumbai Police to video record senior IPS officer Rashmi Shukla's statement in Hyderabad, where she is posted as ADG CRPF. The Maharashtra government informed the court that they would not arrest her till the next date.

Tags : BOMBAY HIGH COURT   SENIOR IPS OFFICER RASHMI SHUKLA  

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