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Allahabad HC Advances Summer Vacation, to Remain Closed from May 10 to June 4 - (07 May 2021)

CIVIL

Allahabad High Court has issued a notice, preponing the summer vacation of the High Court and the Subordinate Courts, to begin from 10th May to 4th June, 2021.

Tags : ALLAHABAD HIGH COURT   SUMMER VACATION  

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