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Jammu & Kashmir HC Issues Directions for Vaccination of Lawyers; Financial Assistance - (07 May 2021)

CIVIL

Jammu and Kashmir High Court has directed the Union Territory administration to ensure that lawyers in the age group of above 45 years are vaccinated against the Covid-19 virus, within a week. The Court has further ordered that lawyers in the age-group 18-45 should be given priority and should be vaccinated within two weeks after registering on the COWIN app.

Tags : JAMMU AND KASHMIR HIGH COURT   VACCINATION OF LAWYERS; FINANCIAL ASSISTANCE  

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