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Kerala HC Suggests Government to Take Over 50% of Beds of All Private Hospitals - (07 May 2021)

CIVIL

Kerala High Court has suggested that the government take over 50% of the beds of all private hospitals for treatment of COVID-19 patients. The Court has also suggested setting up a single common toll-free number to enable the patients get medical assistance and information about hospitals beds with oxygen and ventilators etc.

Tags : KERALA HIGH COURT   TAKE OVER OF BEDS OF PRIVATE HOSPITALS  

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