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Gujarat HC Issues Notice on Plea Demanding Pay Parity with Judicial Members - (07 May 2021)

CONSUMER

Gujarat High Court has issued notice to the Centre, state government and registrar of the Gujarat State Consumer Dispute Redressal Commission after two non-judicial members of the commission filed a petition demanding pay parity with its judicial members.

Tags : GUJARAT HIGH COURT   PAY PARITY WITH JUDICIAL MEMBERS  

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