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Karnataka HC Seeks Report on FIR Against Alleged Corruption in BBMP's Bed Allocation - (06 May 2021)

CRIMINAL

Karnataka High Court has directed the State government to submit a report of the Investigating officer probing the case regarding alleged corruption and malpractice in allocating beds through the BBMP's centralised bed allocation system for COVID patients.

Tags : KARNATAKA HIGH COURT   BBMP'S BED ALLOCATION  

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