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Tripura HC Allows Government to Conduct Inquiry on Marriage Raids by DM - (06 May 2021)

CRIMINAL

Tripura High Court has given a green signal to the Government to conduct a further inquiry in relation to a viral video of an incident that took place in Agartala wherein a marriage function was stopped midway by the District Magistrate and his team.

Tags : TRIPURA HIGH COURT   MARRIAGE RAIDS BY DM  

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