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Ministry of Labour & Employment Mandates Aadhar Information for Social Security Benefits - (06 May 2021)

LABOUR AND INDUSTRIAL

Ministry of Labour & Employment has now been mandated to seek the 12-digit unique identification number Aadhaar from people like employees and unorganised sector workers seeking registration, benefits, availing services or receiving any payment under various schemes under the Social Security Code 2020.

Tags : MINISTRY OF LABOUR & EMPLOYMENT   AADHAR INFORMATION FOR SOCIAL SECURITY BENEFITS  

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