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Karnataka HC Directs Centre to Increase Daily Oxygen Quota for Karnataka - (06 May 2021)

CIVIL

Karnataka High Court has directed the Government of India to immediately increase the cap on allocation of liquid medical oxygen to the state of Karnataka to 1200 MT per day, from the sanctioned allocation of 965 MT, taking note of the grave situation created by the COVID pandemic in the state.

Tags : KARNATAKA HIGH COURT   DAILY OXYGEN QUOTA FOR KARNATAKA  

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