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Chhattisgarh High Court Advances Summer Vacation, to Remain Closed from May 10 to June 5 - (06 May 2021)

CIVIL

Chhattisgarh High Court has issued a notification preponing the summer vacation of the High Court and the Subordinate Courts by advancing the same by one week from 10th May to 5th June, 2021 in view of the COVID-19 pandemic.

Tags : CHHATTISGARH HIGH COURT   SUMMER VACATIONS  

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