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Bombay HC Refuses to Direct Police for FIR Against BJP MP Sujay Vikhe Patil - (06 May 2021)

CRIMINAL

Bombay High Court has refused to 'direct' the local police to register a First Information Report against BPJ MP from Ahmednagar constituency- Dr Sujay Vikhe Patil for the alleged illegal procurement of Remdesivir vials, as petitioners rushed to the Court too soon.

Tags : BOMBAY HIGH COURT   SUJAY VIKHE PATIL  

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