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Gujarat High Court to Remain Closed from May 10 Till June 6 - (06 May 2021)

CIVIL

Karnataka High Court has directed the Chief Secretary of the State to immediately seize the entire records of the supply of oxygen at the concerned hospital at Chamrajnagar where around 24 people had died at Covid hospital allegedly due to shortage of oxygen.

Tags : KARNATAKA HIGH COURT   SEIZURE OF HOSPITAL RECORDS  

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