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Allahabad HC Seeks CCTV Footage of Designated Poll Counting Areas - (05 May 2021)

ELECTION

Allahabad High Court has sought CCTV footage of the designated counting areas, in order to assess the culpability of Election Commission with respect to 135 people who succumbed to Covid-19 virus days after performing election duties in Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   CCTV FOOTAGE OF DESIGNATED POLL COUNTING AREAS  

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