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Chhattisgarh HC Asks State to Reconsider Policy Limiting Benefits to Antyodaya Card Holders - (05 May 2021)

CIVIL

Chhattisgarh High Court has observed that the State Government's policy for inoculating only "Antyodaya Card" holders against the Covid-19 virus is prima facie unsustainable. The Court has directed the State Government to reconsider policy.

Tags : CHHATTISGARH HIGH COURT   VACCINATION OF ANTYODAYA CARD HOLDERS  

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