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Tripura HC Issues Notice Seeking Criminal Action Against DM for Abuse of Authority - (05 May 2021)

CRIMINAL

Tripura High Court has issued notice in a Public Interest Litigation seeking criminal action against the District Magistrate for misusing and abusing his official authority in relation to a viral video of an incident that took place on 26th April 2021 in Agartala wherein a marriage function was stopped midway by the DM and his team which had allegedly run past the covid curfew hours in the city.

Tags : TRIPURA HIGH COURT   ABUSE OF AUTHORITY  

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