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Delhi HC Asks Delhi Police to File Status Report Seeking FIR Against Hoarders of Covid Medicine - (05 May 2021)

CRIMINAL

Delhi High Court has asked the Delhi Police to file status report in a Public Interest Litigation seeking registration of FIRs against leaders of political parties indulging in hoarding and illegally distributing Covid-19 medicines denying the access to the said medicines to the public at large.

Tags : DELHI HIGH COURT   HOARDERS OF COVID MEDICINE  

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