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Delhi HC Directs Central Government to Set Up Buffer Stock of Liquid Medical Oxygen - (05 May 2021)

CIVIL

Delhi High Court has directed the Central Government to set up buffer stock of 100 MT of liquid medical oxygen in collaboration with the Delhi Government for supply to the NCT of Delhi and neighbouring areas. The Court has further directed that steps in this regard must be taken in the next 3 days.

Tags : DELHI HIGH COURT   BUFFER STOCK OF LIQUID MEDICAL OXYGEN  

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