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NCPCR Takes Cognizance, Seeks Action Taken Report from WB Govt. - (05 May 2021)

CRIMINAL

National Commission for Protection of Child Rights (NCPCR) has written to the Home Secretary of West Bengal raising concerns over post-poll violence in the state affecting children, taking note of the complaint received by it concerning the safety and security of children in West Bengal amid incidents of violence.

Tags : NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS   POST-POLL VIOLENCE IN WEST BENGAL  

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