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Telangana HC Issues Notice to State in Plea Filed Alleging Trespass of Jamuna Hatcheries Lands - (05 May 2021)

CIVIL

Telangana High Court has issued notices to the State government after hearing a writ petition filed by Jamuna Hatcheries Pvt. Ltd., owned by members of family of former minister Eatala Rajender, alleging that authorities trespassed into their lands in Medak district in the name of conducting inquiry into ownership of the lands.

Tags : TELANGANA HIGH COURT   TRESPASS OF JAMUNA HATCHERIES LANDS  

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