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Madras HC Decides to Hold COVID-19 Vaccination Camp for Staff, Lawyers and Family Members - (05 May 2021)

CIVIL

Madras High Court has decided to hold a COVID-19 vaccination camp for its staff, lawyers and their family members from May 10 to 22. This is part of a larger arrangement being made by its Chief Justice Sanjib Banerjee to hold similar camps at all court complexes across the State this month to provide an opportunity to the regional court staff, lawyers and their family members to get inoculated.

Tags : MADRAS HIGH COURT   COVID-19 VACCINATION CAMP  

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