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Delhi HC Says Centre Failed to Supply Oxygen as Per Orders - (05 May 2021)

CIVIL

Delhi High Court has pulled up the Centre for its failure to meet the assurance with regard to the supply of 700MT per day liquid medical oxygen to the Delhi Government in line with the directions passed by the Supreme Court. The Court has directed the presence of Central Government officers who are handling oxygen allocation to states, to explain the failure to comply with the High Court and Supreme Court's order.

Tags : DELHI HIGH COURT   ALLOCATION OF OXYGEN SUPPLY  

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