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Karnataka HC Suggests Judicial Enquiry Into Death of 24 Patients Due to Oxygen Shortage - (05 May 2021)

CIVIL

Karnataka High Court has suggested that a judicial probe be conducted by a retired High Court judge into the incident of 4th May, 2021 where 24 people died at a Covid-19 treatment facility at Chamarajanagar allegedly due to oxygen shortage.

Tags : KARNATAKA HIGH COURT   DEATH OF 24 PATIENTS DUE TO OXYGEN SHORTAGE  

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