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Kerala HC Directs State Response on Plea Seeking Uniform COVID-19 Treatment Tariffs - (05 May 2021)

CIVIL

Kerala High Court has directed the State to apprise it of measures taken to rationalise charges in pleas seeking uniform COVID-19 treatment tariffs across private hospitals, labs, and diagnostic centers in the state "with some seriousness".

Tags : KERALA HIGH COURT   UNIFORM COVID-19 TREATMENT TARIFFS  

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