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Rajasthan High Court Issues Directions for Real Time Updates on Hospital Beds - (05 May 2021)

CIVIL

Rajasthan High Court has issued notice to the Central Government, the Indian Council of Medical Research (ICMR) and the State Government on a petition seeking various directions for managing the second wave of Covid-19 in the State.

Tags : RAJASTHAN HIGH COURT   REAL TIME UPDATES ON HOSPITAL BEDS  

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