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NHRC Takes Suo Moto Cognizance of Post-Poll Violence in West Bengal - (05 May 2021)

HUMAN RIGHTS

National Human Rights Commission has taken suo moto cognizance taking note of several media reports published in various newspapers on May 4, 2021, regarding the death of some persons in the alleged Post-poll violence in West Bengal on May 3, 2021.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   POST-POLL VIOLENCE IN WEST BENGAL  

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