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P&H HC Asks State to Consider Home Delivery of Oxygen Cylinders by Municipal Authorities - (05 May 2021)

CIVIL

Punjab and Haryana High Court has asked the States of Punjab, Haryana and Union Territory of Chandigarh to consider home delivery of oxygen cylinders by Municipal Authorities after noting that the same would reduce the pressure on the Administration as well as on the Government and Private hospitals. The Court has also directed the States to ensure that dedicated phone line for dealing with the grievances of patients on oxygen support at home are publicized through media channels.

Tags : PUNJAB AND HARYANA HIGH COURT HOME DELIVERY OF OXYGEN CYLINDERS

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