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Allahabad HC: Chief Justice to Assign PIL Against Mayawati's Bungalow - (10 Feb 2016)

Allahabad High Court has directed that plea against merger and allotment of bungalows to Ex-Chief Minister Mayawati be placed before Chief Justice D Y Chandrachud so that it can be assigned to an appropriate bench.

Tags : ALLAHABAD HC   MAYAWATI'S BUNGALOW  

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