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Allahabad HC Seeks Report on Treatment Given to Sitting High Court Judge VK Srivastava - (05 May 2021)

CIVIL

Allahabad High Court has sought response from the State health authorities about the treatment that was given to Justice Virendra Kumar Srivastava, a sitting Judge of the High Court, who succumbed to COVID-19 virus last week. The Court ha s directed Additional Advocate General Manish Goyal to file an affidavit bringing on record the treatment given to late Justice Srivastava, at the Ram Manohar Lohia Hospital in Lucknow, where he was initially admitted.

Tags : ALLAHABAD HIGH COURT   JUDGE VK SRIVASTAVA  

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