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Patna HC: Healthcare System Seems to be Moving Aimlessly in Absence of Action Plan - (04 May 2021)

CIVIL

Patna High Court has observed that in the absence of an action plan, the healthcare system in Bihar qua COVID-19 appeared to be moving aimlessly in the suo motu case concerning reported deficient healthcare facilities in the State to meet the challenges posed by the second wave of COVID-19 pandemic.

Tags : PATNA HIGH COURT   ABSENCE OF ACTION PLAN  

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