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Uttarakhand HC Seeks Report on Prison Conditions, Availability of Medical Facilities for Inmates - (04 May 2021)

CIVIL

Uttarakhand High Court has sought a response from the State Government regarding the state of prisoners amid the Covid-19 pandemic, availability of medical facilities for the staff and the inmates.

Tags : UTTARAKHAND HIGH COURT   AVAILABILITY OF MEDICAL FACILITIES FOR INMATES  

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