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Delhi HC Allows Delhi Bar Council's Plea for Setting Up Covid Facilities for Lawyers - (04 May 2021)

CIVIL

Delhi High Court has allowed a Public Interest Litigation filed by the Bar Council of Delhi seeking setting up of covid facilities for registered lawyers and their family members. The Court has directed Rockland Hospital, New Delhi to hand over its keys to the counsel appearing for the petitioner for the purpose of examination, sanitization, cleaning and making the aforesaid facility operational.

Tags : DELHI HIGH COURT   COVID FACILITIES FOR LAWYERS  

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