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Bombay HC Remarks in Plea Seeking FIR Against BJP MP for Illegal Procurement of Remdesivir - (04 May 2021)

CRIMINAL

Bombay High Court has remarked that Bharatiya Janta Party MP from Ahmednagar Dr Sujay Vikhe Patil needs to introspect while referring to his social media videos glorifying his efforts to procure Remdesivir vials in a petition seeking a First Information Report against Patil for allegedly unauthorisedly procuring Remdesivir injections and bringing them via a chartered flight.

Tags : BOMBAY HIGH COURT   DR. SUJAY VIKHE PATIL   ILLEGAL PROCUREMENT OF REMDESIVIR  

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