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Delhi HC Issues Notice on Plea Against Advertisement Promoting Alcoholic Drinks in National Capital - (04 May 2021)

MEDIA AND COMMUNICATION

Delhi High Court has issued notice on a Public Interest Litigation seeking action against a beverage company for putting up hoardings for promotion of an alcoholic drink across the national capital. The Court has issued notice to the Respondents including the Delhi Municipal Corporation and the company which goes by the name Pegasi Spirits Pvt. Ltd.

Tags : DELHI HIGH COURT   ADVERTISEMENT PROMOTING ALCOHOLIC DRINKS  

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