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Delhi HC Issues Notice on Plea Seeking Capping Price of HRCT Test - (04 May 2021)

CIVIL

Delhi High Court has issued a notice to the Delhi government on a plea seeking direction to the Delhi Government to cap the price of High-Resolution Computerized Tomography (HRCT) Test, which is used for detecting the presence and the severity of COVID-19 infection in the lungs of patients.

Tags : DELHI HIGH COURT   CAPPING PRICE OF HRCT TEST  

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