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Delhi HC Seeks Centre's Response on Delhi Govt Request for Armed Forces Support - (04 May 2021)

CIVIL

Delhi High Court has directed Centre to report instructions on action taken on communication made by Delhi Deputy CM Manish Sisodia, to Defense Minister Rajnath Singh for lending services of armed forces to set up Covid 19 facilities, oxygen supply, etc.

Tags : DELHI HIGH COURT   ARMED FORCES SUPPORT  

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