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Delhi HC Asks Centre to Inform Status of Oxygen Concentrators Awaiting Customs Clearance - (04 May 2021)

CIVIL

Delhi High Court has asked the Centre to inform the status of imported oxygen concentrators that are pending customs clearance as of 12pm on 3rd May, 2021, in plea concerning Covid 19 situation and supply of medical oxygen in the national capital

Tags : DELHI HIGH COURT   STATUS OF OXYGEN CONCENTRATORS AWAITING CUSTOMS CLEARANCE  

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