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Karnataka HC Directs State to Implement in letter and Spirit ‘Shuchi’ Scheme - (04 May 2021)

CIVIL

Karnataka High Court has directed the State government to implement in letter and spirit the ‘Shuchi’ scheme, a menstrual hygiene project of distributing sanitary napkins to around 17 lakh beneficiary adolescent girls, for the year 2021-22.

Tags : KARNATAKA HIGH COURT   ‘SHUCHI’ SCHEME  

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