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Manipur HC Orders Safe Passage to 7 Myanmarese Persons to Avail Protection from UNHCR - (03 May 2021)

CIVIL

Manipur High Court has ordered safe passage to New Delhi for seven Myanmarese persons to enable them to avail suitable protection from the United Nations High Commissioner for Refugees (UNHCR). The Court has said that the seven Myanmarese individuals in question are not 'migrants', as normally understood, but are 'asylum seekers' and that they did not enter our country with the clear-cut and deliberate intention of breaking and violating our domestic laws.

Tags : MANIPUR HIGH COURT   MYANMARESE PERSONS  

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