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Delhi HC Seeks Status Report of Investigation Before Feb. 25 on Death of 2 Students in School - (10 Feb 2016)

Delhi High Court has asked Police Commissioner B.S. Bassi to submit detailed status report of investigation and post-mortem report before February 25 on death of students in Ryan International and SDMC-run school in Kapashera.

Tags : DELHI HIGH COURT   POLICE COMMISSIONER  

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