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Madras HC Refuses to Restore PIL Seeking Direction to Display Portraits of President, PM - (03 May 2021)

CIVIL

Madras High Court has refused to restore a public interest litigation petition which had sought a direction to display the portraits of President Ram Nath Kovind and Prime Minister Narendra Modi in all State government offices and public buildings. The Court has imposed a cost of Rs.10, 000 on the litigant and ordered that it should be paid to a Government Medical College.

Tags : MADRAS HIGH COURT   DISPLAY PORTRAITS OF PRESIDENT   PM  

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