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Madras HC Impresses Upon Centre Need for Equitable Distribution of Covid-19 Vaccines - (03 May 2021)

CIVIL

Madras High Court has impressed upon the Centre the need for ensuring equitable distribution of COVID-19 vaccines, drugs and oxygen to all the States and Union Territories in the country. The Court has hoped that the Centre would inform the Tamil Nadu government and the Puducherry administration, on the number of vaccine doses that would be allotted to them for the universal adult inoculation drive.

Tags : MADRAS HIGH COURT   EQUITABLE DISTRIBUTION OF COVID-19 VACCINES  

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