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Kerala HC Institutes Suo Motu Proceedings Upon News Reports of Woman Jumping Off Train - (03 May 2021)

CRIMINAL

Kerala High Court has instituted suo motu proceedings to take stock of safety measures in trains, after news reports carried accounts of a woman jumping off a train to escape a theft and possibly a rape bid. The Court has directed the State Government and Railway Officials to sit together with the State Police and discuss mechanisms to improve safety on trains.

Tags : KERALA HIGH COURT   WOMAN JUMPING OFF TRAIN  

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