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Bombay HC Takes Suo Moto Case to Ensure Swift Action Against Remdesivir Black Marketers - (03 May 2021)

CIVIL

Bombay High Court has taken suo motu cognisance of the back marketing of Remdesivir, an experimental drug used to treat Covid19 patients. The Court has registered the petition based on a news report in the Hitava (CityLine) of April 28, 2021, about the arrest of 32 persons, including a doctor for black marketing Remdesivir Injections.

Tags : BOMBAY HIGH COURT   REDESIVIR BLACK MARKETERS  

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