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Bombay HC Takes Suo Moto Case to Ensure Swift Action Against Remdesivir Black Marketers - (03 May 2021)

CIVIL

Calcutta High Court has decided to prepone the summer vacations starting from 24th May 2021, to 3rd May, 2021. The decision has been taken keeping in view the deteriorating Covid-19 pandemic situation whereby a number of Judges and their family members, and a number of employees working in the High Court and their family members are tested positive for Covid-19.

Tags : CALCUTTA HIGH COURT   SUMMER VACATIONS  

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