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Telangana High Court Extends Interim Orders Passed By It And Subordinate Courts Till June 30 - (03 May 2021)

CIVIL

Telangana High Court has extended the life of interim orders till 30th June, 2021, noting that the country is reeling under the second wave of the COVID-19 infection and that several Advocates and their family members, Judicial Officers, and the staff members have got infected.

Tags : TELANGANA HIGH COURT   EXTENSION OF INTERIM ORDERS  

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