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MP HC Appeals to All States to Provide Green Corridors for Tankers Carrying Liquid Medical Oxygen - (03 May 2021)

CIVIL

Madhya Pradesh High Court has appealed to all State Governments and their respective Police and Transport authorities for providing green corridors to the tankers carrying liquid medical oxygen involving its interstate movement to ensure timely delivery of oxygen at their desired destinations.

Tags : MADHYA PRADESH HIGH COURT   TANKERS CARRYING LIQUID MEDICAL OXYGEN  

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