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AP HC Calls Upon State to Respond on Plea Seeking Stay on S.S.C. and Intermediate Examinations - (03 May 2021)

EDUCATION

Andhra Pradesh High Court has called upon the State Government and impleaded the Andhra Pradesh Board of Secondary Education and the Andhra Pradesh Board of Intermediate Education to respond to a petition filed seeking stay on the conduct of State Board's S.S.C. and Intermediate examinations.

Tags : ANDHRA PRADESH HIGH COURT   STAY ON S.S.C. AND INTERMEDIATE EXAMINATIONS  

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