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Madras High Court Directs Completion of Probe of Woman IPS Officer's Sexual Harassment Complaint - (03 May 2021)

CRIMINAL

Madras High Court has directed the Crime Branch, Crime Investigation Department (CB-CID) to complete the probe into the alleged sexual harassment of a woman IPS officer by a senior police official, within six weeks.

Tags : MADRAS HIGH COURT   WOMAN IPS OFFICER'S SEXUAL HARASSMENT COMPLAINT  

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